Punjab-Haryana High Court
Punjab State Civil Supplies ... vs Harchand Singh on 2 December, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
SAO No.53 of 2013 (O&M)
Date of decision: 02.12.2014
Punjab State Civil Supplies, Corporation Limited and another
....Appellants
Versus
Harchand Singh
...Respondent
CORAM: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. Jasjeet S. Dhaliwal, Advocate for the appellants.
*****
Rakesh Kumar Jain, J. (Oral)
Learned counsel for the appellants prays for withdrawal of the instant appeal.
Dismissed as withdrawn.
December 02, 2014 (Rakesh Kumar Jain)
Manoj Bhutani Judge
MANOJ KUMAR
2014.12.03 17:03
I attest to the accuracy and
authenticity of this document