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Punjab-Haryana High Court

Punjab State Civil Supplies ... vs Harchand Singh on 2 December, 2014

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

                    IN THE HIGH COURT OF PUNJAB AND HARYANA HIGH COURT
                                       AT CHANDIGARH

                                                        SAO No.53 of 2013 (O&M)
                                                        Date of decision: 02.12.2014


                 Punjab State Civil Supplies, Corporation Limited and another

                                                                            ....Appellants
                                                     Versus

                 Harchand Singh
                                                                         ...Respondent


                 CORAM:          Hon'ble Mr. Justice Rakesh Kumar Jain


                 Present:        Mr. Jasjeet S. Dhaliwal, Advocate for the appellants.

                                      *****

                 Rakesh Kumar Jain, J. (Oral)

Learned counsel for the appellants prays for withdrawal of the instant appeal.

Dismissed as withdrawn.


                 December 02, 2014                              (Rakesh Kumar Jain)
                 Manoj Bhutani                                          Judge




MANOJ KUMAR
2014.12.03 17:03
I attest to the accuracy and
authenticity of this document