Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act]

State of Karnataka - Subsection

Section 197(2)(a) in Karnataka Land Revenue Act, 1964

(a)regulating the appointment of Revenue Officers and Survey Officers and the exercise by them of their powers;