Delhi High Court - Orders
Kaushal Jain & Ors vs Delhi Cantonment Board And Ors on 19 January, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7879/2017
KAUSHAL JAIN & ORS. ..... Petitioner
Through Mr. Ishan Jain and Yash Prakash,
Advocates.
versus
DELHI CANTONMENT BOARD AND ORS. ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 19.01.2022 CM. APPL. 3130/2019
1. The hearing was conducted through video conferencing.
2. This is an application on behalf of the respondent for condonation of delay in filing the counter affidavit.
3. For the reasons stated in the application, the application is allowed. Delay in filing the counter affidavit is condoned. W.P.(C) 7879/2017 & CM. APPL. 32558/2017
1. List on 24.08.2022.
2. Interim order to continue.
3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
JANUARY 19, 2022/NA SANJEEV SACHDEVA, J Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:19.01.2022 Signing Date:19.01.2022 22:32:53 21:16 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.