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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Rajasthan Marudhara Gramin Bank (Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Rajasthan Marudhara Gramin Bank (Officers and Employees) Service Regulations, 2010;