Allahabad High Court
Smt. Pooja Gupta And 3 Ors. vs Ratnesh Kumar Shukla And 2 Others on 30 September, 2022
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL FROM ORDER No. - 235 of 2016 Appellant :- Smt. Pooja Gupta And 3 Ors. Respondent :- Ratnesh Kumar Shukla And 2 Others Counsel for Appellant :- Ram Singh,Amit Kumar Singh Counsel for Respondent :- Brijesh Chandra Naik Hon'ble Ajay Bhanot,J.
Ref: Civil Misc. Amendment Application Heard Shri Ram Singh, learned counsel for the appellant and Shri Brijesh Chandra Naik, learned counsel for the respondent.
Shri Brijesh Chandra Naik, learned counsel for the respondent does not have any objection to the amendment application.
Amendment application is allowed.
Necessary amendment be carried out by the learned counsel.
Order Date :- 30.9.2022 Dhananjai Court No. - 7 Case :- FIRST APPEAL FROM ORDER No. - 235 of 2016 Appellant :- Smt. Pooja Gupta And 3 Ors.
Respondent :- Ratnesh Kumar Shukla And 2 Others Counsel for Appellant :- Ram Singh,Amit Kumar Singh Counsel for Respondent :- Brijesh Chandra Naik Hon'ble Ajay Bhanot,J.
List this case on 25.11.2022.
Order Date :- 30.9.2022 Dhananjai