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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Tripura - Subsection

Section 113(1)(e) in Tripura Panchayats Act, 1993

(e)all receipts in respect of schools, hospitals, dispensaries, buildings, institutions or works vested in, constructed by or placed under the control and management of the Panchayat Samiti ;