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Bombay High Court

The Pr.Commissioner Of Income ... vs Visteon Engineering Centre(India) ... on 16 August, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 411 OF 2017

 The Pr. Commissioner Of Income-4 Pune                   ....Appellants
             V/S
 M/s. Visteon Engineering Centre (india) Pvt.           ....Respondent

Ltd.

WITH INCOME TAX APPEAL(IT) NO. 1336 OF 2017 The Pr.commissioner Of Income Tax-4,pune ....Appellants V/S Visteon Engineering Centre(india) Pvt.ltd ....Respondent Sham Walve for Appellants CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 16th August, 2019 P.C. :

Upon the request of the Ld. Counsel appearing for the Appellants, stand over till 3rd September, 2019, for serving the Appeal upon Respondents.
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