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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)in areas of natural waterways or drains, as detailed in the Development Plan, and the drainage plan prepared and approved by the authority or Government or as modified by them from time to time;