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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Madhya Pradesh - Subsection

Section 105(1)(i) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(i)the Madhya Pradesh Housing Board constituted under the Madhya Pradesh Housing Board Act, 1950 (No. 43 of 1950), shall cease to exist;