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Delhi High Court - Orders

Commissioner Of Income Tax ... vs Genpact Consulting Singapore Pte Ltd on 8 August, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~39 & 40
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         ITA 103/2023
                                       COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                       TAXATION)-2                                                                         .....Appellant
                                                                            Through:                 Mr. Sanjay Kumar and Ms.
                                                                                                     Easha, Advocates.
                                                                            versus

                                       GENPACT CONSULTING SINGAPORE PTE LTD
                                                                            .....Respondent
                                                   Through: Mr. Sachit Jolly, Ms. Disha
                                                             Jham, Ms. Soumya Singh, Mr.
                                                             Rishabh Malhotra and Mr.
                                                             Raghav Dutt, Advocates.


                             40
                             +         ITA 571/2023 & CM APPL. 52423/2023
                                       COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                       TAXATION)-2                                                                         .....Appellant
                                                                            Through:                 Mr. Sanjay Kumar and Ms.
                                                                                                     Easha, Advocates.
                                                                            versus

                                       GENPACT CONSULTING (SINGAPORE) PTE. LTD.
                                       (EARLIER KNOWN AS HEADSTRONG CONSULTING
                                       PTE. LTD.)                       .....Respondent
                                                    Through: Mr. Sachit Jolly, Ms. Disha
                                                             Jham, Ms. Soumya Singh, Mr.
                                                             Rishabh Malhotra and Mr.
                                                             Raghav Dutt, Advocates.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 08.08.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 03:26:33 A request for accommodation is made on behalf of Mr. Percy Pardiwala, learned senior counsel who is to address submissions on behalf of the respondents.

Consequently, let these matters be called again on 15.10.2024.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

AUGUST 8, 2024/ib This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 03:26:33