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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(xix) in Telangana Intermediate Education Act, 1971

(xix)to perform such other functions as may be entrusted to it, by the Government by or under this Act for regulating and supervising all aspects of the Intermediate education in the State;