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State of Madhya Pradesh - Section

Section 9 in The M.P. Panchayat Nirvachan Niyam, 1995

9. Preparation of voters' list.

(1)The Commission shall subject to the provisions of Section 5, cause to be prepared in Form-1, ward-wise list of voters in Hindi written in the Devnagari Script, for each Gram Panchayat.
(2)The Commission shall appoint, in consultation with the State Government, a Registration Officer for Panchayats in a district and one or more Assistant Registration Officers, as may be found necessary to assist the Registration Officer in the preparation of voters' list for Panchayats.
(3)Every Assistant Registration Officer shall, subject to the control of the Registration Officer, be competent to perform all or any of the functions of the Registration Officer.