Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Karnataka - Subsection Section 71(3) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (3)The terms and conditions of the appointment of the members shall be such as the Chancellor may determine.
