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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iii) in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

(iii)Post to be filled in by direct recruitment by appointing on compassionate ground, one the dependent of a member of Armed Forces belonging to the State, who died or was permanently incapacitated in war or any defence operations including counter insurgency operations and operations against terrorists during the period from 1.1.71 to 31.3.99;