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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(5)Immediately after all the nomination papers have been scrutinized and the decision, accepting or rejecting the same have been recorded, the Election Officer shall prepare a list of validly nominated candidates, that is to say, candidates whose nominations have been found valid and affix it to the notice board of his office in Form 5(2).