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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(a) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(a)The size of the bath room shall not be less than 1.5 metre x 1.2 metres or if it is a combined bath and water closet its floor area shall not be less than 3.0 square metres with a minimum width of 1.2 metres.