Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Union of India - Subsection Section 65(2) in The Oil Mines Regulations, 2017 (2)The layout and design of dyked enclosures for petroleum storage tanks shall be in accordance with the Oil Industry Safety Directorate Standard, that is, OISD-STD-118 or its revised version.
