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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(3)(i) in The U.P. Harcourt Butler Technical University Act, 2016

(i)where there is no Professor, the headship shall rotate among the Associate Professors of three years standing, in such manner as may be prescribed;