Section 4(1) in M.P. Food Security Rules, 2017

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State of Madhya Pradesh - Subsection

Section 4(1) in M.P. Food Security Rules, 2017

(1)For the purposes of redressing grievances as part of internal Grievance RedressalMechanism under Section 14 of the Act, following officers shall act as Nodal Officers at the District level for implementation of the schemes of their respective jurisdiction mentioned in the Act, namely:-

1.	Chief Executive Officer, Zila Panchayat	Panchayat and Rural Development Department
2.	District Food Supply Officer	Food, Civil Supplies and Consumer ProtectionDepartment
3.	District Program Officer	Women and Child Development Department

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State of Madhya Pradesh - Subsection

Section 4(1) in M.P. Food Security Rules, 2017