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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(13) in West Bengal Municipal Corporation Act, 2006

(13)"cart" means any cart, hackney or wheeled vehicle with or without spring which is not a carriage. and includes a hand cart, a cycle van and a push van, but does not include any wheeled vehicle which is propelled by its traitor or mechanical power;