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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(g) in The Competition Commission of India (Lesser Penalty) Regulations, 2009

(g)the estimated volume of business [affected in India by the alleged cartel] [Substituted 'affected by the alleged cartel' by Notification No. L-3(4)/Reg-L.P./2017-18/CCI, dated 8.8.2017, (w.e.f. 13.8.2009).];