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Allahabad High Court

Bhupendra Kumar Yadav And 7 Others vs Union Of India And 5 Others on 15 September, 2022

Bench: Sunita Agarwal, Vipin Chandra Dixit





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 24804 of 2022
 

 
Petitioner :- Bhupendra Kumar Yadav And 7 Others
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Subhash Chandra Yadav
 
Counsel for Respondent :- A.S.G.I.,Akanksha Sharma,C.S.C.,Pranjal Mehrotra
 

 
Hon'ble Mrs. Sunita Agarwal,J.
 

Hon'ble Vipin Chandra Dixit,J.

No one is present to press this writ petition in the revised call.

Sri Pranjal Mehrotra and Ms. Akanksha Sharma, learned counsel for respondents, are present.

This writ petition is dismissed for non-prosecution.

Order Date :- 15.9.2022 Kpy