Allahabad High Court
Bhupendra Kumar Yadav And 7 Others vs Union Of India And 5 Others on 15 September, 2022
Bench: Sunita Agarwal, Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 24804 of 2022 Petitioner :- Bhupendra Kumar Yadav And 7 Others Respondent :- Union Of India And 5 Others Counsel for Petitioner :- Subhash Chandra Yadav Counsel for Respondent :- A.S.G.I.,Akanksha Sharma,C.S.C.,Pranjal Mehrotra Hon'ble Mrs. Sunita Agarwal,J.
Hon'ble Vipin Chandra Dixit,J.
No one is present to press this writ petition in the revised call.
Sri Pranjal Mehrotra and Ms. Akanksha Sharma, learned counsel for respondents, are present.
This writ petition is dismissed for non-prosecution.
Order Date :- 15.9.2022 Kpy