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Union of India - Section

Section 60 in The Transport Of Animals Rules, 1978

60. (a) Pregnant and young equines shall not be mixed with other animals.

(b)Different species of equines shall be kept separately.
(c)Equines shall be loaded after being fed and given water adequately, watering arrangements shall be made en route and sufficient food carried to last during the journey.
(d)Veterinary first-aid equipment shall accompany all batches of equines.
(e)Adequate ventilation shall be ensured.
(f)Suitable ramps and platforms, improvised where not available, shall be used for loading and unloading equines.