Punjab-Haryana High Court
M/S Futuristics Metal Trading Pvt Ltd ... vs Union Of India & Others on 18 September, 2018
Bench: Rajesh Bindal, Amit Rawal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No.23833 of 2018
Date of decision:18.09.2018
M/s Furturistics Metal Trading Pvt. Ltd. ... Petitioner
Vs.
Union of India and others ... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE AMIT RAWAL
Present:- Mr. Lakhinder Bir Singh, Advocate
for the petitioner.
Rajesh Bindal, J.
Learned counsel for the petitioner submitted that as there are certain typographical errors in the present petition, he may be permitted to withdraw the same with liberty to file fresh one for the same relief giving better particulars.
Ordered accordingly.
(Rajesh Bindal) Judge (Amit Rawal) Judge 18.09.2018 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 02-10-2018 21:14:12 :::