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Punjab-Haryana High Court

M/S Futuristics Metal Trading Pvt Ltd ... vs Union Of India & Others on 18 September, 2018

Bench: Rajesh Bindal, Amit Rawal

            IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH


                                          CWP No.23833 of 2018
                                          Date of decision:18.09.2018

M/s Furturistics Metal Trading Pvt. Ltd.              ... Petitioner

                           Vs.

Union of India and others                             ... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
       HON'BLE MR. JUSTICE AMIT RAWAL

Present:-    Mr. Lakhinder Bir Singh, Advocate
             for the petitioner.

Rajesh Bindal, J.

Learned counsel for the petitioner submitted that as there are certain typographical errors in the present petition, he may be permitted to withdraw the same with liberty to file fresh one for the same relief giving better particulars.

Ordered accordingly.

(Rajesh Bindal) Judge (Amit Rawal) Judge 18.09.2018 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 02-10-2018 21:14:12 :::