Section 45(6)(ii) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 45(6)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(6)(ii) in Rajasthan Co-operative Societies Rules, 2003

(ii)The Election Officer shall publish such list by affixing it to the notice board at the Head Office of the society and all its branches for inviting objections within a week. The list shall specify the admission number, name of the eligible members and in case of individual member, name of father or husband, as the case may be, and address of such members.

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State of Rajasthan - Subsection

Section 45(6)(ii) in Rajasthan Co-operative Societies Rules, 2003