Chattisgarh High Court
Vinod Kumar Singh And Ors vs Coal India Limited And Ors. 9 ... on 13 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 4027/2011
Vinod Kumar Singh and others -v- Coal India Limited and others
13-7-2018 Mr. Surya Pratap Yuddhveer Singh, Adv. for petitioner.
Mr. H.B. Agrawal, Sr. Adv. with Shri Chandradeep Prasad, Adv. on behalf of
Mr. Vaibhav Shukla, Adv. for R- 1 to 5.
As prayed, two weeks time is granted to the respondents to file reply to the
writ petition. Thereafter two weeks time is granted to the petitioner to file rejoinder, if so desire.
List the matter thereafter.
Sd/-
(Sharad Kumar Gupta) Judge Pathak