Section 29 in Himachal Pradesh e-Stamping Rules, 2011
29. Payment of additional stamp duty.
- If a person for any reason, who has e-Stamp Certificate of certain denomination issued for a document, needs to pay an additional stamp duty on the same document, they shall make an application in the Form-4 alongwith additional stamp duty to the Authorized Collection Centre, in accordance with the provisions of the rule 25.
