Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(5)(b) in Gujarat District Mineral Foundation Rules, 2016 (b)to determine utilization of District Mineral Foundation funds on larger projects in the Affected Areas or projects common to more than one district;