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[Cites 0, Cited by 0] [Section 1190] [Entire Act]

Bengal Presidency - Subsection

Section 1190(g) in Police Regulations, Bengal , 1943

(g)No separate absentee statement need be furnished with the bills, provided that the casualties are reported to the controlling officer for inclusion in the consolidated absentee statements (see regulation 1185). In the case of payments in Calcutta (i.e., the bills which are presented to the office of the Accountant-General), however, the absentee statement should continue to be furnished with the bills presented by the drawing officer.