Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20D(9)] [Section 20D] [Entire Act]

State of Karnataka - Subsection

Section 20D(9)(c) in The Karnataka Police Act, 1963.

(c)the number and types of cases referred to in clause (b) above in which advice or direction was issued by it to the police for further action;