Allahabad High Court
C/M Captain Shankar Dhwaj Audhyogik ... vs State Of U.P. And 4 Others on 17 August, 2016
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 30476 of 2016 Petitioner :- C/M Captain Shankar Dhwaj Audhyogik Vidyalaya And Another Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Harindra Prasad,G.K. Singh,Prabhakar Awasthi Counsel for Respondent :- C.S.C.,Tej Bhan Singh Hon'ble Suneet Kumar, J.
Amended writ petition filed today, is taken on record.
Put up on 24th August, 2016, as fresh.
Order Date :- 17.08.2016.
Vinod.