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State of Rajasthan - Section

Section 18 in Rajasthan Police Subordinate Service Rules, 1989

18. Form of Application.

- The application shall be in the form approved by the Commission in case of the post of Sub-Inspectors in Sections-I, II and Platoon Commanders in Section-IV and in case of other posts by the Director General-cum-Inspector General of Police and shall be obtained from the Secretary to the Commission or the Appointing Authority, as the case may be, on payment of such fees as may, from time to time be fixed by the Commission/Director General-cum-Inspector General of Police.