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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(2)(d) in The Jammu and Kashmir Energy Conversation Act, 2011

(d)the levy of fee for services provided for promoting efficient use of energy and its conservation under clause (q) of sub-section (2) of section 11 ;