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[Cites 0, Cited by 10] [Entire Act]

State of Gujarat - Section

Section 39 in The Gujarat University Act, 1949

39. Post-graduate teaching.

(1)Within the University Area all post-graduate instruction, teaching and training shall be conducted by the University or by such affiliated colleges or institutions and in such subjects as may be prescribed by the Statutes.
(2)[ * * * *] [Sub-section (2) was deleted by Gujarat 6 of 1973, section 40.]