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State of Tamilnadu - Section

Section 98 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

98. Check-measurement, inspection and test-check.

- The provisions of the Public Works Department Code shall be followed with regard to the check-measurement, inspection and test-check including the financial limit prescribed for various officers therefor by the officers of the Engineering Cell of the Board having jurisdiction over the area in which the work is executed:Provided that work in respect of which the Engineering Supervisor of the market committee is competent to accord technical sanction, check-measurement, inspection and test-check shall be made by the Executive Authority of the market committee.