Supreme Court - Daily Orders
Bhoma Ram vs State Of Rajasthan . on 14 August, 2014
Ð: SLP(C) NO. 8979 of 2011 etc.
ITEM NO.32 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8979/2011
(Arising out of impugned final judgment and order dated 14/12/2010
in DBCSA No. 1327/2008 in SBCWP No.6169/2002 passed by the High
Court of Judicature for Rajasthan at Jaipur)
BHOMA RAM & ORS. Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(With application for condonation of delay in filing substitution
application and substitution)
WITH
SLP(C) No. 18096/2011
[INNOCENT DAVID & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 18098/2011
[SATISH CHAND SHARMA & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 18099/2011
[SHAMIM AHMED & ANR V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 18100/2011
[SATYA NARAYAN SHARMA & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 18101/2011
[NASIRULLAH KHAN & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 18102/2011
[GANGA RAM & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 23267/2011
Signature Not Verified
[MST. RAFIKAN V. STATE OF RAJASTHAN & ORS.]
Digitally signed by
Kalyani Gupta
Date: 2014.08.14
(With Office Report)
17:07:58 IST
Reason:
SLP(C) No. 23299/2011
PAGE NO. 1 OF 6
SLP(C) NO. 8979 of 2011 etc.
[MOHD. SHAFI V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 27755/2011
[RAMESHWAR LAL SHARMA V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 27756/2011
[RAM LAKHAN & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 27757/2011
[MOHD. HANIF & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 27758/2011
[MAN SINGH V. STATE OF RAJSTHAN & ORS.]
(With Office Report)
SLP(C) No. 27759/2011
[AZIZ NABI V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 27760/2011
[JAGDISH PRASAD V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 27761/2011
[DAMODAR PRASAD V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 29913-29914/2011
[USMAN ALI V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30711/2011
[RAJ KUMAR SHARMA V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30731/2011
[SUKRA & ANR. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30733/2011
[RAM GOPAL KUMAWAT V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30734/2011
[OM PRAKASH BANJARA & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
PAGE NO. 2 OF 6
SLP(C) NO. 8979 of 2011 etc.
SLP(C) No. 30735/2011
[HEM KANWAR V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30736/2011
[HALIMA & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30737/2011
[GANGA SAHAI SHARMA V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 30740/2011
[CHATTARPAL SHARMA V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 31417/2011
[MOTILAL & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 620/2012
[FATTA RAM CHOUDHARY V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 621/2012
[ROODMAL V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 625/2012
[ELVINA DAVID V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 626/2012
[RAGHUNATH & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 627/2012
[MOHD. SHAFI (D) TR. LR. & ANR. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 630/2012
[RAFIQ AHMED V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 631/2012
[MANOHAR LAL SONI & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
PAGE NO. 3 OF 6
SLP(C) NO. 8979 of 2011 etc.
SLP(C) No. 4203/2012
[VIRENDRA KUMAR SAXENA & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 5998/2012
[ABDUL RASHID & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 6001/2012
BRIJ BIHAR & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 6014/2012
[KANHAIYA LAL & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 6015/2012
[JAGMOHAN SINGH & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 6016/2012
[NANHE KHAN & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 6017/2012
[PRAKASH CHAND PATNI & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 6018/2012
[GHANSHYAM SINGH (D) TR. LR. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 8821/2012
[RAGHU RAJ KUMAR & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 8823/2012
[ABDUL SATTAR & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 8824/2012
[ABDUL MAZID & ANR. V. STATE OF RAJASTHAN & ORS.]
(With office report)
SLP(C) No. 8825/2012
[AMAR KUMAR SHARMA (D) TR. LRS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
PAGE NO. 4 OF 6
SLP(C) NO. 8979 of 2011 etc.
SLP(C) No. 8826/2012
[BABU LAL (D) TR. LRS. V. STATE OF RAJASTHAN & ORS.]
(With application for permission to file SLP, substitution,
condonation of delay in filing substitution application and Office
Report)
SLP(C) No. 8827/2012
[RAM PRASAD SHARMA & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 8828/2012
[RAMESH CHAND (D) TR. LRS. & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
SLP(C) No. 8829/2012
[SHYAM LAL PAREEK & ORS. V. STATE OF RAJASTHAN & ORS.]
(With Office Report)
Date : 14/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
in SLP 29913-14 Mr. S.N. Pandey, Adv.
Mr. Hari Shankar Pandey, Adv.
Mr. Chandder Shekhar Ashri, Adv.
In SLP 8979, 18096,
18098, 18099, 18100,
18101, 18102, 23267,
23299, 27755, 27756,
27757, 27758, 27759
27760, 27761 Ms. Amita Gupta, Adv.
In SLP 30711, 30731,
30733, 30734, 30735,
30736, 30737, 30740,
31417/11, 620, 621,
622, 625, 626, 627,
630, 631, 4203, 5998,
6001, 6014, 6015, 6016,
6017, 6018, 8821, 8823,
8824, 8825, 8826, 8827,
8828 & 8829
Mr. Harish Pandey, Adv.
PAGE NO. 5 OF 6
SLP(C) NO. 8979 of 2011 etc.
For Respondent(s)
For State in all SLPs
Ms. Archana Pathak Dave, Adv.
Mr. Milind Kumar, Adv.
UPON hearing counsel the Court made the following
O R D E R
On an oral prayer made by the counsel for the petitioners, post these matters after a week in order to enable the counsel to file rejoinder affidavit.
[KALYANI GUPTA] [SHARDA KAPOOR]
COURT MASTER COURT MASTER
PAGE NO. 6 OF 6