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[Cites 0, Cited by 0] [Section 1222] [Entire Act]

Bengal Presidency - Subsection

Section 1222(iv) in Police Regulations, Bengal , 1943

(iv)Charges on account of the carriage of bedding, etc., of treasury or other guards in relief at places where the treasury or the place of posting is at a distance from the police lines and vice versa shall be met from the grant under "Contract contingencies".