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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Goa - Subsection

Section 25A(2) in The Goa University Act, 1984

(2)The Government may call upon the University to furnish details and records of expenditure incurred or proposed to be incurred by it out of the grants granted by the Government and the University shall thereupon submit the said details and records to the Government within the time specified thereof.