Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 68 in Kerala Police Act, 1960 68. Government may prescribe form of returns. - The Government may direct the submission of such returns by the Inspector-General and other Police officers as the Government may deem proper, and may prescribe the form in which such returns shall be made.
