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State of Rajasthan - Section

Section 10 in RSWC Employees General Provident Fund Regulations, 1990

10. Allotment of Account Numbers.

- On receipt of the information as referred to above the Sr. Accounts Officer shall promptly allot an account number to each employee and shall communicate the Account Number through the Asstt. Accounts Officer (P) to Dy. Director (Adm.).