Delhi High Court - Orders
Emu Lines Private Limited vs Revent Precision Engineering Limited & ... on 8 December, 2023
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 538/2022
EMU LINES PRIVATE LIMITED ..... Plaintiff
Through: Mr. Uday Kumar, Adv. (Through VC)
versus
REVENT PRECISION ENGINEERING LIMITED & ORS.
..... Defendant
Through: Mr. Manu Beri, Adv. for D-1.
Mr. Himanshu Jaiswal, Adv.
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
ORDER
% 08.12.2023 Matter is taken up through physical hearing as well as video conferencing.
Ld. Presiding Officer is on leave today. Matter be put up for purpose fixed on 09.02.2024.
READER TO MS. TYAGITA SINGH, (DHJS) JOINT REGISTRAR (JUDICIAL) DECEMBER 8, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/12/2023 at 02:12:38