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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The Pro-Chancellor shall, when present, in the absence of the Chancellor, preside at the meetings of the University Council arid at the convocations of [both the Universities.] [Substituted by Act VIII of 1998.]