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Himachal Pradesh High Court

Chaudhary Ram vs . Ranjha Ram & Ors. on 24 August, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Chaudhary Ram vs. Ranjha Ram & Ors.

RSA No. 158 of 2021 .

24.08.2022 Present: Mr. Rajiv Rai, Advocate, for the appellant.

Mr. Malay Kaushal, Advocate, for the respondents.

CMP No. 11250 of 2021 Learned counsel for the respondents prays for and is granted three weeks' time to file reply.

List on 14th September, 2022.

(Chander Bhusan Barowalia) Judge 24th August, 2022 (himani) ::: Downloaded on - 24/08/2022 20:06:31 :::CIS