Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(b) in The Child and Adolescent Labour (Prohibition And Regulation) Act, 1986

(b)hours and periods of work of any such adolescent and the intervals of rest to which he is entitled;