Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(1)As a culmination of the Social Audit process, after completion of Gram Sabhas in all Gram Panchayats of a cluster, a Social Audit Exit Conference shall be held at cluster level. The representatives of workers, public representatives, official functionaries, Independent Observer(s) and media shall be invited by the DPC/CEO-ZP to take part in the Exit Conference :Provided that the presence of the workers, who have already testified in the Gram Sabha before the Independent Observer, are not compulsory at such Exit Conference.