Kerala High Court
M.P. Lekshmi vs State Of Kerala
Author: Anil K.Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
TUESDAY, THE 12TH DAY OF JUNE 2018 / 22ND JYAISHTA, 1940
WP(C).No. 17648 of 2018
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PETITIONER:
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M.P. LEKSHMI, AGED 58 YEARS, W/O.PADMANABHAN, PULIYULLATHIL, 'PALAZHI', MARIPATTA P.O., KALLACHI (VIA), KOZHIKODE-673 506.
BY ADV.SRI.C.P.PEETHAMBARAN RESPONDENT(S):
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1. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001
2. THE DIRECTOR OF PUBLIC INSTRUCTIONS, THIRUVANANTHAPURAM-695 001.
3. THE DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE-673 101.
*3. THE DEPUTY EDUCATION OFFICER, VADAKARA, KOZHIKODE-673 101 [CORRECTED] *4. THE HEADMASTER, K.R.HIGHER SECONDARY SCHOOL, PURAMERI P.O., VADAKARA, KOZHIKODE-673 503.
*b