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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(6) in The U.P. Factories Rules, 1950

(6)If the driving machinery is situated in a room separated from the driven machinery room by a high wall, an Inspection door 4' x 4' shall be provided in the wall and further a bell arrangement shall be provided under the control of the person attending the driven machinery.