Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(1)(i) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959 (i)Weights and measures, beam scales spring balances counter machines and steel yards shall be liable to be seized and detained if:-