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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)in the State Bank of India constituted under the State Bank of India Act, 1955 (23 of 1955); or