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State of Rajasthan - Section

Section 97 in Rajasthan Registration Rules, 1955

97. Place of presentation.

- Documents must ordinarily be presented for registration at the registration office: but under section 31. registering officers may on special cause being shown, proceed to the private residence of any person desiring to present a document and may accept it there for registration. This permission, however, must not-be interpreted as extending to the acceptance for registration of documents at the private residence of the registering officer.